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Madhya Pradesh High Court

Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 4 October, 2019

                                                           1                               COMA-4-2019
                                The High Court Of Madhya Pradesh
                                           COMA-4-2019
                       (KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (KINFRA) THROUGH K.A.
                                       SANTHOSH KUMAR Vs M/S ZOOM DEVELOPERS (PVT.) LTD.)

                       3
                       Indore, Dated : 04-10-2019
                              Learned counsel for the Official Liquidator prays for time to file reply.
                              Learned counsel for the respondents No.2 and 3 also prays for time to

file reply.

Time is granted.

List on 12.12.2019. I.R. to continue till the next date of hearing.


                           (S.C.SHARMA)                                         (SHAILENDRA SHUKLA)
                               JUDGE                                                      JUDGE


                       SS/-




Digitally signed by Shailesh Sukhdev
Date: 04/10/2019 15:40:03