Madhya Pradesh High Court
Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 4 October, 2019
1 COMA-4-2019
The High Court Of Madhya Pradesh
COMA-4-2019
(KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (KINFRA) THROUGH K.A.
SANTHOSH KUMAR Vs M/S ZOOM DEVELOPERS (PVT.) LTD.)
3
Indore, Dated : 04-10-2019
Learned counsel for the Official Liquidator prays for time to file reply.
Learned counsel for the respondents No.2 and 3 also prays for time to
file reply.
Time is granted.
List on 12.12.2019. I.R. to continue till the next date of hearing.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
SS/-
Digitally signed by Shailesh Sukhdev
Date: 04/10/2019 15:40:03