Supreme Court - Daily Orders
Bittu Sehgal vs Union Of India on 8 February, 2022
Bench: M.R. Shah, B.V. Nagarathna
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ITEM NO.7 Court 12 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1169/2019 in W.P.(C) No. 231/1994
(Arising out of impugned final judgment and order dated 12-01-2004
in W.P.(C) No. No. 231/1994 passed by the Supreme Court Of India)
BITTU SEHGAL & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 72451/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 161035/2021 - EXEMPTION FROM FILING AFFIDAVIT
WITH
W.P.(C) No. 287/2020 (X)
IA No. 75862/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 27650/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75859/2020 - INTERVENTION/IMPLEADMENT
IA No. 27649/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 5718-5719/2021 (XVII)
(IA No.116781/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 7008-7009/2021 (XVII)
(IA No.152478/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
W.P.(C) No. 1093/2021 (PIL-W)
(FOR ADMISSION)
Date : 08-02-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
Counsel for Parties:Mr. Tushar Mehta, SG
Ms. Aishwarya Bhati, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Rajat Nair, Adv.
Signature Not Verified
Mr. S.S. Rebello, Adv.
Ms. Aakanksha Kaul, Adv.
Digitally signed by R
Natarajan
Date: 2022.02.08
16:56:31 IST
Reason:
Mr. Mukesh Verma, Adv.
Mr. Yash Pal Dhingra, AOR
Mr. Dhananjaya Mishra, Adv.
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Ms. Madhusmita Bora, AOR
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Ms. Gayatri Singh, Sr. Adv.
Ms. Varsha Gumashta, Adv.
Ms. Neha Panchpal, Adv.
Mr. Satya Mitra, AOR
Mr. Tushar Mehta, SG
Mr. Saket Mone, Adv.
Ms. Jaikriti S. Jadeja, AOR
Mr. Kush Chaturvedi, Adv.
Mr. Devansh Shah, Adv.
Mr. Abhishek Salian, Adv.
Ms. Prapti Allagh, Adv.
Mr. Chander Uday Singh, Sr. Adv.
Ms. Anitha Shenoy, Sr. Adv
Ms. Meenaz Kakalia, Adv.
Ms. Srishti Agnihotri, AOR
Mr. Amjid Maqbool, Adv.
Mr. Zubin Mammen John, Adv.
Ms. Aarti Krupa Kumar, Adv.
Ms. Sanjana Grace Thomas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. 09.02.2022.
In the meantime, it will be open for the learned counsel for the respective parties to file the short submissions/gist of the submissions to be sent on e-mail addresses [email protected] and [email protected] (R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER