Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 39 in Rajasthan Forest Subordinate Service Rules, 2015

39. Appointment to the posts in the Service.

- Appointment to the post in the Service shall be made by the Appointing Authority by direct recruitment from amongst the candidates selected under Rule 34 in the order of merit and by promotion from amongst the candidates selected under Rule 37 of these rules.