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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(xiii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(xiii)Colleges and Institutions desirous of admission to any privileges of the University shall be required to intimate their intention to do so in writing so as to reach the Registrar not later the 30th April of the year preceding the academic year from which recognition sought is to take effect.