Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 16 July, 2024
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Abhinav Srivastava, Advocate
For the State : Mr. Kumar Alok, SC-7
For the B.P.S.C. : Mr. Uday Kumar Singh, Advocate
Mr. K.K. Jha, Advocate
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
4 16-07-2024As prayed by learned counsel for the petitioner, list this case on 13.08.2024.
(Nani Tagia, J) Nilmani/-
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