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Patna High Court - Orders

Md. Farrukh vs The State Of Bihar on 16 July, 2024

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.9142 of 2022
                  ======================================================
                  Md. Farrukh

                                                                              ... ... Petitioner/s
                                                    Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Abhinav Srivastava, Advocate
                  For the State          :      Mr. Kumar Alok, SC-7
                  For the B.P.S.C.       :      Mr. Uday Kumar Singh, Advocate
                                                Mr. K.K. Jha, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
                                        ORAL ORDER

4    16-07-2024

As prayed by learned counsel for the petitioner, list this case on 13.08.2024.

(Nani Tagia, J) Nilmani/-

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