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State of Gujarat - Section

Section 22 in Uka Tarsadia University First Statutes, 2012

22. Terms and Conditions of service and code of conduct for other employees of the University.

- (22.1) All the employees of the University, other than the teachers and other academic staff shall, in the absence of any contract to the contrary, be governed by the terms and conditions of service and the code of conduct as specified in the Statutes and the Ordinances.