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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Sikkim - Subsection

Section 51(1)(b) in Sikkim Urban and Regional Planning and Development Act, 1998

(b)In cases specified in clause (d) or (f) of sub-section (1) of section 50 to secure compliance with the conditions or with the permission as modified;