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Orissa High Court

Parle Biscuits Pvt vs Food Safety Officer on 15 May, 2025

Author: S. K. Panigrahi

Bench: S. K. Panigrahi

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No.4920 of 2025

                             Parle Biscuits Pvt.          .....                    Petitioner(s)
                             Limited, Mumbai                                    Mrs. Pami Rath,
                                                                                   Sr. Advocate
                                                          -versus-
                             Food Safety Officer,         .....              Opposite Parties
                             East Coast Railway,                            Mr.Sidharth Sankar
                             Khurda                                     Mohapatra, Adv. (SPCGI)


                                                         CORAM:
                                   THE HON'BLE DR. JUSTICE S. K. PANIGRAHI
                                                             ORDER

Order No. 15.05.2025

05. 1. This matter is taken up through hybrid arrangement.

2. On the consent of the learned counsel for the Petitioner, the matter be listed on 20th June, 2025.

3. Interim order passed earlier shall continue till the next date of listing of this matter.

(Dr. S.K. Panigrahi) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 19-May-2025 11:48:26 Page 1 of 1.