Orissa High Court
Parle Biscuits Pvt vs Food Safety Officer on 15 May, 2025
Author: S. K. Panigrahi
Bench: S. K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4920 of 2025
Parle Biscuits Pvt. ..... Petitioner(s)
Limited, Mumbai Mrs. Pami Rath,
Sr. Advocate
-versus-
Food Safety Officer, ..... Opposite Parties
East Coast Railway, Mr.Sidharth Sankar
Khurda Mohapatra, Adv. (SPCGI)
CORAM:
THE HON'BLE DR. JUSTICE S. K. PANIGRAHI
ORDER
Order No. 15.05.2025
05. 1. This matter is taken up through hybrid arrangement.
2. On the consent of the learned counsel for the Petitioner, the matter be listed on 20th June, 2025.
3. Interim order passed earlier shall continue till the next date of listing of this matter.
(Dr. S.K. Panigrahi) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 19-May-2025 11:48:26 Page 1 of 1.