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Bengal Presidency - Section

Section 581 in Police Regulations, Bengal , 1943

581. Domiciliary visits. [§ 12, Act V, 1861].

- In order to be acquainted with their appearance, Railway Police officers shall pay domiciliary visits to such railway criminals as live within easy distance of the railway or such other criminals as are selected by the District Police officers for watch by the Railway Police. For this purpose Railway Police officers may accompany the Sub-Inspector of the District Police when he pays domiciliary visits to such criminals.