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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Merchant Shipping (Fire Appliances) Rules, 1969

(1)In every ship of Class I, there shall be provided appliances capable of rapidly ejecting at least two simultaneous jets of water, not emanating from the same hydrant, at least one of which shall be from a single length of hose and capable of reaching any part of any cargo spaces or any store-room when empty.