Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 31 in Gujarat District Planning Committees Rules, 2016

31. Place of Meeting.

(1)All meetings of the Committee shall be held at the headquarters Committee or such other place as may be decided by Chairperson.
(2)The first meeting of the newly constituted Committee shall be held within thirty days from the date of the constitution of the Committee. The period of ninety days shall not intervene between its last meeting the next meeting.