Supreme Court - Daily Orders
Shefali Gaurav Dastane Alias Shefali ... vs Gaurav Ghanashyam Dastane on 15 November, 2021
Author: Aniruddha Bose
Bench: Aniruddha Bose
ITEM NO.1 Court 9 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1958/2021
SHEFALI GAURAV DASTANE ALIAS SHEFALI SHIVASHANKER Petitioner(s)
VERSUS
GAURAV GHANASHYAM DASTANE Respondent(s)
(FOR ADMISSION and IA No.140442/2021-EX-PARTE AD-INTERIM RELIEF)
Date : 15-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Shekhar G. Devasa, Adv.
Mr. Manish Tiwari, Adv.
Mr. Shashi Bhushan Nagar, Adv.
M/S. Devasa & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, further proceedings in P.A. No. 1560/2021 titled as ‘Mr. Gaurav Ghanashyam Dastane Vs. Mrs. Shefali Gaurav Dastane’, pending before the Family Court, Pune at Pune, shall remain stayed.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.11.15 16:47:04 IST Reason: