Section 382(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(2)Officers undergoing training as provided for in Regulation 350(b)(ii) and residing at a distance between 5 and 1.5 miles from their training centre shall be paid the actual cost of travel by rail or road, the upper limit for road fare being fixed by Government from time to time for such journeys. Officers residing beyond a distance of 15 miles from the training centre may only claim their fare for a maximum distance of 15 miles.
