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[Cites 0, Cited by 9]

Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S. Tide Water Marine Intl. Inc. on 3 November, 2015

Bench: Ranjan Gogoi, N.V. Ramana

                                           1

     ITEM NO.5                   COURT NO.8                  SECTION IIIA

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   6420/2009

     (Arising out of impugned final judgment and order dated 28/07/2008
     in ITA No. 54/2007,28/07/2008 in ITA No. 139/2000 passed by the
     High Court Of Uttarakhand At Nainital)

     C.I.T,MEERUT                                              Petitioner(s)

                                          VERSUS

     M/S TIDE WATERMARINE INTL.ICN.N.DELHI                     Respondent(s)
     (with office report)


     WITH
     SLP(C) No. 6424/2009
     (With Office Report)

      SLP(C) No. 22911/2010
     (With Office Report)

      SLP(C) No. 28587/2010
     (With Office Report)

      SLP(C) No. 4101/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 4439/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 6109/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 6111/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 14135/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 14136/2011
     (With appln.(s) for c/delay in filing SLP and Office Report)
Signature Not Verified


      SLP(C) No. 16951/2011
Digitally signed by
Madhu Bala
Date: 2015.11.04

     (With Office Report)
17:10:04 IST
Reason:




      SLP(C) No. 16952/2011
     (With Office Report)
                                 2

SLP(C) No. 16953/2011
(With Office Report)

 SLP(C) No. 16954/2011
(With Office Report)

 SLP(C) No. 16955/2011
(With Office Report)

 SLP(C) No. 16956/2011
(With Office Report)

 SLP(C) No. 16957/2011
(With Office Report)

 SLP(C) No. 16958/2011
(With Office Report)

 SLP(C) No. 17123/2011
(With Office Report)

 SLP(C) No. 17124/2011
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 20350/2011
(With Office Report)

 SLP(C) No. 21215/2011
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 22283/2011
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 22297/2011
(With Office Report)

 SLP(C) No. 22830/2011
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 22878/2011
(With Office Report)

 SLP(C) No. 22879/2011
(With Office Report)

 SLP(C) No. 25004/2011
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)

 SLP(C) No. 25005/2011
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
                                 3

 SLP(C) No. 25995/2011
(With Office Report)

 SLP(C) No. 25999/2011
(With Office Report)

 SLP(C) No. 26001/2011
(With Office Report)

 SLP(C) No. 26004/2011
(With Office Report)

 SLP(C) No. 27274/2011
(With Office Report)

 SLP(C) No. 27679/2011
(With Office Report)

 SLP(C) No. 29819/2011
(With Office Report)

 SLP(C) No. 32914/2011
(With Office Report)

 SLP(C) No. 34214/2011
(With Office Report)

 SLP(C) No. 9473/2012
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 13993/2012
(With Office Report)

 SLP(C) No. 15210/2012
(With Office Report)

 SLP(C) No. 15211/2012
(With Office Report)

 SLP(C) No. 19004/2012
(With Office Report)

 SLP(C) No. 19145/2012
(With Office Report)

 SLP(C) No. 19965/2012
(With Office Report)

 SLP(C) No. 19966/2012
(With Office Report)

 SLP(C) No. 19967/2012
(With Office Report)
                                 4


 SLP(C) No. 21300/2012
(With Office Report)

 SLP(C) No. 21455/2012
(With Office Report)

 SLP(C) No. 24320/2012
(With Office Report)

 SLP(C) No. 26323/2012
(With Office Report)

 SLP(C) No. 29201/2012
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)

 SLP(C) No. 38167/2012
(With Office Report)

 SLP(C) No. 20722/2013
(With Office Report)

 SLP(C) No. 21383/2013
(With Office Report)

 SLP(C) No. 25064/2013
(With Office Report)

 SLP(C) No. 25297/2013
(With Office Report)

 SLP(C) No. 26717/2013
(With Office Report)

 SLP(C) No. 31779/2013
(With Office Report)

 SLP(C) No. 31780/2013
(With Office Report)

 SLP(C) No. 32962/2013
(With Office Report)

 SLP(C) No. 32964/2013
(With Office Report)

 SLP(C) No. 33275/2013
(With Office Report)

 SLP(C) No. 33282/2013
(With Office Report)
                                 5

 SLP(C) No. 35365/2013
(With Office Report)

 SLP(C) No. 37204/2013
(With Office Report)

 SLP(C) No. 2393/2014
(With Office Report)

 SLP(C) No. 5342/2014
(With Office Report)

 SLP(C) No. 7715-7718/2014
(With Interim Relief and Office Report)

 SLP(C) No. 7722-7726/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

 SLP(C) No. 10268/2014
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 23702/2014
(With Office Report)

 SLP(C) No. 2085/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 998-1002/2015
(With Interim Relief and Office Report)

 SLP(C) No. 2086/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 2087/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 2088/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 1170-1171/2015
(With Interim Relief and Office Report)

 SLP(C) No. 2090/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 2091/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 1190-1196/2015
(With Interim Relief and Office Report)
                                 6

 SLP(C) No. 2093/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 1221/2015
(With Interim Relief and Office Report)

 SLP(C) No. 2096/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 2097/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 1360-1365/2015
(With Interim Relief and Office Report)

 SLP(C) No. 1385-1390/2015
(With Interim Relief and Office Report)

 SLP(C) No. 1518-1521/2015
(With Interim Relief and Office Report)

 SLP(C) No. 886/2015
(With Interim Relief and Office Report)

 SLP(C) No. 7159/2015
(With Office Report)

 S.L.P.(C).../2015 (CC No. 13610/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C).../2015 (CC No. 13630/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 22014/2015
(With Office Report)

 S.L.P.(C).../2015 (CC No. 13538/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 14958/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 15076/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 14761/2015
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 14226/2015
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
                                   7

S.L.P.(C)...CC No. 15992/2015
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)

 SLP(C) No. 25190/2015
(With Office Report)

 SLP(C) No. 23320/2015
(With Office Report)

 SLP(C) No. 28794/2015
(With Office Report)

 SLP(C) No. 30802/2015
(With Office Report)


Date : 03/11/2015 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE RANJAN GOGOI
          HON'BLE MR. JUSTICE N.V. RAMANA

For Petitioner(s)        Mr. B. V. Balaram Das,Adv.

                         Mr. Rupesh Kumar,Adv.
                         Mr. Ajay Sharma,Adv.
                         Mr. Arijit Prasad,Adv.
                         Mr. T.M. Singh,Adv.
                         Mrs. Anita Sahani,Adv.
                         Mrs. Anil Katiyar,Adv.

                         Mr.   S.Ganesh,Sr.Adv.
                         Mr.   Neeraj Shekhar,Adv.
                         Mr.   Animesh Kumar,Adv.
                         Mr.   Rana Prashant,Adv.

                         Mr. Ashwarya Sinha,Adv.

For Respondent(s)        Mr.   M.S. Syali,Sr.Adv.
                         Mr.   Mayank Nagi,Adv.
                         Mr.   Haskunal Singh Anand,Adv.
                         Mr.   H. Syali,Adv.
                         Mr.   Shekhar Prit Jha,Adv.

                         Mr.   T.S. Syali,Sr.Adv.
                         Mr.   Sunil Fernandes,Adv.
                         Ms.   Astha Sharma,Adv.
                         Ms.   Muthu Jain,Adv.

                         Ms. Kavita Jha,Adv.
          8


Mr.   Jay Savla,Adv.
Mr.   Nishant Thakkar,Adv.
Mr.   Jas Sanghvi,Adv.
Ms.   Shilpi Chowdhary,Adv.

Mr. Salil Kapoor,Adv.
Mr. Sanat Kapoor,Adv.
MR. Sumit Lalchandani,Adv.

Mr. Sandeep Karhail,Adv.
MR. Pukhrambam Ramesh Kumar,Adv.
MR. Sumit Kumar Vats,Adv.

Mr. Ajay Vohra,Sr,Adv.
Ms. Geetanjali Mohan,Adv.

Mr. Pawan Kumar,Adv.
Mr. Bhargava V.Desai,Adv.
Ms. Saumya Mehrotra,Adv.

Ms.   Anuradha Dutt,Adv.
Mr.   Sachit Jolly,Adv.
Mr.   Anish Kapur,Adv.
Mr.   Rahul Sateja,Adv.
Mr.   Gautam Swarup,Adv.
Mr.   Aditya Sarin,Adv.
Ms.   B. Vijayalakshmi Menon,Adv.

Mr.   Jehangir D. Mistri,Sr.Adv.
Mr.   Niraj Sheth,Adv.
Mr.   Divesh Chawla,Adv.
Mr.   P.F. Kaka,Adv.
Mr.   Rustom B. Hathikhanawala,Adv.

Mr. Arohi Bhalla,Adv.
Ms. Sujata Kurdukar,Adv.

Dr.   Rakesh Gupta,Adv.
Mr.   Ambhoj Kumar Sinha,Adv.
Ms.   Poonam Ahuja,Adv.
Mr.   Somil Agrarwal,Adv.
Mr.   Rohit Kumar Gupta,Adv.

Mr. Jasmeet Singh,Adv.
Mr. A.S. Aman,Adv.
Mrs. Manik karanjawala,Adv.
M/s. Karanjawala & Co.,Adv.

Mr. Kunal Verma,Adv.
Mr. Keki Vajpei,Adv.
                                     9



                         Mr. Praveen Swarup,Adv.

                         Mr. Rameshwar Prasad Goyal,Adv.

                         Ms. Mahua Kalra,Adv.

                         Mr. Kamal Mohan Gupta,Adv.

   UPON hearing the counsel the Court made the following
                      O R D E R

SLP(C)No. 21383 of 2013 (CC No. 11207/2013), 26717 of 2013 (CC No. 10069 of 2013), 25064 of 2013 (CC No. 13334 of 2013), 31779 of 2013 (CC No. 16950 of 2013), 31780 of 2013 (CC No. 17532 of 2013), 32962 of 2013 ( CC No. 17980 of 2013), 32964 of 2013 (CC No. 18137 of 2013),33282 of 2013 (CC No. 18363 of 2013) and 2393 of 2014 (CC No. 568 of 2014) De-tagged and to be listed separately. SLP(C)No. 5342 of 2014 De-tagged and to be listed separately. SLP(C)No. 13993 of 2012 and 20722 of 2013 De-tagged and to be listed separately. Rest of the Cases:

In 21 cases as per the Office report, the Union of India has not taken steps for service of notice. This is regrettable. That apart, though the matters were specially fixed for hearing today for final disposal, we are told that the Learned Attorney General for India is busy in attending another matter before the Constitution Bench. If that is so, the petitioner-Union of India should have circulated a letter informing the Court about 10 the inconvenience of the learned Attorney General. However, as the assistance of the Attorney General is required and he had appeared on earlier occasions, we have no option but to adjourn the case.
List all these cases in the month of February, 2016.
     (MADHU BALA)                                      (ASHA SONI)
     COURT MASTER                                      COURT MASTER