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[Cites 0, Cited by 0] [Section 93(14)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(14)(iv) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(iv)Whenever the sale of any immovable property is not so confirmed or is set aside, the deposit or the purchase money as the case may be, shall be returned to the purchaser.