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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)record on its counter-foil the number of the elector as entered in the marked copy of the electoral roll and obtain the signature or thumb-impression of that elector on the said counter-foil: