Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Jharkhand - Subsection Section 39(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (13)The complaint box shall be accessible by the Chairperson of the Committee or any other person authorised by him.
