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State of Uttar Pradesh - Section

Section 2 in The U.P. General Clauses Act, 1904

2.

[* * * *] [Omitted by U.P. Act No. 54 of 1975.][3. Application of the Act to other enactments. - (1) The provisions of this Act shall apply to this Act and to all Uttar Pradesh Acts, whether made before or after the commencement of this Act.
(2)The provisions of this Act in their application to any enactment or statutory instrument shall be subject to any contrary requirements of the context of the enactment or instrument that is to be interpreted.] [Substituted by U.P. Act No. 54 of 1975 (w.e.f. 21.10.1975).]General Definitions