Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 33B] [Entire Act] Union of India - Subsection Section 33B(c) in The Water (Prevention And Control Of Pollution) Act, 1974 (c)directions issued under section 33A by a Board, on or after the commencement of the National Green Tribunal Act, 2010,
