Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 96 in The Jammu and Kashmir State Ranbir Penal Code, 1989

96. Things done in private defence.

- Nothing in an offence which is done in the exercise of the right of private defence.