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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(12) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(12)Counter-insurgency Operations up to Platoon level. Patrol and ambush, infiltration and raid, road blocks and living off the land. Appreciation, Planning and Orders, Brief, relief Defence, general and of a post. Abandonment of a post. Raiding of a stronghold/hide-out.