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[Cites 0, Cited by 12] [Section 16(5)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(5)(b) in Gold (Control) Act, 1968

(b)in relation to any ornaments, or both articles and ornaments, where both articles and ornaments are owned, possessed, held or controlled, unless the total weight of such ornaments or both articles and ornaments, as the case may be, owned, possessed, held or controlled by,-
(i)an individual who is not a member of a family, exceeds two thousand grammes,
(ii)a family, exceeds four thousand grammes;