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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(e) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(e)"Maintenance Fee" means the amount determined by the Industrial Development Authority for the civic amenities and facilities provided to a vendor in the vending zone;