Section 7 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
7. Presentation of original application before Revenue Court.
- Subject to the provisions of Section 39, an original application may be presented before a Revenue Court in any one of the manners prescribed in rules 8, 9,10 or 11.
