Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 46 in West Bengal Municipal Corporation Act, 2006 46. Financial powers of Board of Councillors, Mayor-in-Council and Commissioner. - The financial powers of the Board of Councillors, the Mayor-in-Council and the Commissioner shall be such as may be prescribed.
