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[Cites 0, Cited by 2] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(d) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(d)the scheme for management of oldage homes, including the standards and various types of services to be provided by them which are necessary for medical care and means of entertainment to the inhabitants of such homes under sub-section (2) of section 19;