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State of Rajasthan - Section

Section 5 in The Rajasthan State Warehousing Corporation Rules, 1975

5. [ Election of Directors to Executive Committee of State Warehousing Corporation. [Substituted by Notification No. F. 5(9) Coop/76-Pt-III, dated 24-5-1980, Published in Rajasthan Gazette, Part 4-C, dated 21-8-1980, page 133.]

- Out of the three directors to be chosen by the Board under clause (c) of sub-section (1) of Section 25 of the Act two shall be from amongst the directors referred to in rule 3(b)(i) to (v) and one shall be from amongst the directors referred to in rule 3(a).]