Delhi High Court - Orders
Pankaj Agarwal & Ors vs Kajal Jindal on 4 July, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 261/2021
PANKAJ AGARWAL & ORS. .....Plaintiff
Through: Mr.Sameer Vashisht and Mr.
Vedansh Vashisht, Advs.
versus
KAJAL JINDAL .....Defendant
Through: Mr. Jai Sahai Endlaw and Mr. Ashish
Kumar, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.07.2025 I.A. 15439/2025 (BY PLAINTIFF - ISSUE SUMMONS TO BANKS) and I.A. 15440/2025 (BY PLAINTIFF - EXEMPTION FROM APOSTILLED DOCUMENTS.) List these applications on 10.07.2025 before the concerned Joint Registrar for passing of appropriate orders.
PURUSHAINDRA KUMAR KAURAV, J JULY 4, 2025 aks/mj Click here to check corrigendum, if any This is a digitally signed order.
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