Section 7(2)(a) in The Sikh Gurdwaras Committee Election Rules, 1959

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Union of India - Subsection

Section 7(2)(a) in The Sikh Gurdwaras Committee Election Rules, 1959

(a)permit any clerical error in the nomination paper in regard to the said names or numbers to be corrected in order to bring them in conformity with the corresponding entries in the electoral rolls, and

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Union of India - Subsection

Section 7(2)(a) in The Sikh Gurdwaras Committee Election Rules, 1959