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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(3)It two or more candidates bear the same name, they shall be distinguished from each other by the addition of their occupations or residences or in some other manner.