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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)where the number of members of the co-operative society has been reduced to less than the minimum provided in section 13 for the purpose of registration: