Punjab-Haryana High Court
Bakhtawar Singh vs The Collector Land Acquisition And ... on 8 March, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 2522 of 2002 (O&M)
Bakhtawar Singh ..... Appellant
vs
The Collector Land Acquisition and Colonization
Department, Punjab and another ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Mani Ram Verma, Advocate, for the appellant.
Mr. B. B. S. Teji, Assistant Advocate General, Punjab.
Rajesh Bindal J.
In view of the detailed reasons recorded in a separate order of even date passed in RFA No. 2521 of 2002 - Pawan Kumar and others vs The Collector Land Acquisition and Colonization Department, Punjab and another, the present appeal is disposed of.
8.3.2010 ( Rajesh Bindal) vs. Judge