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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(4)The Assistant Director shall, after satisfying himself regarding the eligibility of the society for admission into the scheme pass orders granting or refusing admission and shall communicate a copy of his order to the applicant society within 2 (two) months from the date of receipt of such application.