Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(2) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 (2)The District Magistrate(s) shall be the nodal authority for implementing and monitoring the Scheme at the district level.
