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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)He must have passed a test in Oriya of M.E. School Standard or an Examination recognised as equivalent or higher than the same.