Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 62] [Entire Act]

Union of India - Section

Section 11 in The Wakf Act, 1995

11. Accounts and audit.—

(1)The Council shall cause to be maintained such books of account and other books in relation to its accounts in such form and in such manner as may be prescribed by rules made by the Central Government.
(2)The accounts of the Council shall be audited and examined annually by such auditor as may be appointed by the Central Government.
(3)The costs of the audit shall be paid from the Central Waqf Fund.