Delhi High Court - Orders
Delhi Jal Board vs Batliboi Environmental Engineering ... on 15 January, 2026
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 86/2023, I.A. 3567/2023
DELHI JAL BOARD .....Petitioner
Through: Mr. Karunesh Tandon, Mr. Sarthak
Mittal & Mr. Prabin Mohan, Advs.
versus
BATLIBOI ENVIRONMENTAL ENGINEERING
LTD . .....Respondent
Through: Mr. Shailesh Kapoor, Ms. Suruchi
Thapar, Mr. Shoriya Bakshi & Ms.
Sakshi Chaturvedi, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 15.01.2026
1. Rejoinder has not been re-filed.
2. Let the needful be done within two weeks from today.
3. Put up on 23.04.2026.
AVNEESH JHINGAN, J JANUARY 15, 2026 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/01/2026 at 20:37:38