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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2) in Chhattisgarh State Legal Services Authority Regulations, 2003

(2)The following shall be ex-officio Members of the Committee :-
(i)President, High Court Bar Association, Bilaspur.
(ii)Additional Registrar (Judicial) of Chhattisgarh High Court.