Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 27 February, 2019
Bench: B.P. Dharmadhikari, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Mr. Aabad Ponda, Nikhil Waje, Prachi Kolambekar i/b Indrajeet Indrajeet Suryavanshi for Applicant. Mr. K.V. Saste, APP/State.
Mr. Venkatesh Dhone a/w Dhaval A. Patil i/b M/s. K. Ashar & Co. for R. No. 2.
CORAM : B.P. DHARMADHIKARI &
REVATI MOHITE DERE, JJ
DATE : 27th February, 2019
P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 13/03/2019.
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