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State of Haryana - Section

Section 27 in Haryana Nurses Registration Council Staff Regulations, 2000

27. Power of relaxation. [Section 12]

- Where the Council is of opinion that it is necessary or expedient to do so, it may, by order, for reasons to be recorded in writing relax any of the provisions of these regulations with respect to any class or category of persons subject to approval of the State Government.