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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(f) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(f)A Chartered Accountant of repute nominated by the Government in consultation with the Chairperson;