Calcutta High Court (Appellete Side)
Amitava Nandi vs The Hon'Ble High Court on 29 March, 2019
Author: Amrita Sinha
Bench: Amrita Sinha
1 306 29.03.2019
.
d.p.
W.P. 20527 (W) of 2017 Amitava Nandi
-versus The Hon'ble High Court At Calcutta Ors.
Mr. Pradeep Pandey.
...For the Petitioner.
An accommodation has been sought for on behalf of the petitioner.
Let this matter appear in the Combined Monthly List of May 2019.
( Amrita Sinha, J.)