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Himachal Pradesh High Court

Balwant Singh Rohal & Anr. vs . State Of Hp & Anr. on 31 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Balwant Singh Rohal & anr. Vs. State of HP & anr.

Cr. MMO No.777 of 2023 .

31.07.2023 Present: Mr. Divya Raj Singh, Advocate vice Mr. Amit Sharma, Advocate, for the petitioners.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.1/State.

Notice. Mr. Raj Kumar Negi, learned Additional Advocate General, accepts notice on behalf of respondent No.1. r Let notice be issued to respondent No.2, returnable within four weeks, on taking steps within a period of five days.

List on 05.09.2023.

Cr.MP No.2678 of 2023 The application is disposed of with a direction to the applicant-petitioner to file the translation of Hindi documents before the next date of hearing.

( Sushil Kukreja ) Judge July 31, 2023 (VH) ::: Downloaded on - 31/07/2023 21:01:18 :::CIS