Himachal Pradesh High Court
Balwant Singh Rohal & Anr. vs . State Of Hp & Anr. on 31 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Balwant Singh Rohal & anr. Vs. State of HP & anr.
Cr. MMO No.777 of 2023 .
31.07.2023 Present: Mr. Divya Raj Singh, Advocate vice Mr. Amit Sharma, Advocate, for the petitioners.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.1/State.
Notice. Mr. Raj Kumar Negi, learned Additional Advocate General, accepts notice on behalf of respondent No.1. r Let notice be issued to respondent No.2, returnable within four weeks, on taking steps within a period of five days.
List on 05.09.2023.
Cr.MP No.2678 of 2023 The application is disposed of with a direction to the applicant-petitioner to file the translation of Hindi documents before the next date of hearing.
( Sushil Kukreja ) Judge July 31, 2023 (VH) ::: Downloaded on - 31/07/2023 21:01:18 :::CIS