Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(g) in Regulations Under the U.P. Intermediate Education Act, 1921 (g)A Scheme of Administration shall provide that the terms and conditions of service of the employees of the Institutions shall be governed by the Act and Regulations.
