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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Karnataka - Subsection

Section 61(1)(b) in The Karnataka Prohibition Act, 1961

(b)uses more alcohol in the manufacture of such article which may be used as intoxicating liquor than the quantity necessary for extraction or solution of the elements contained therein and for the preservation of such article, or