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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(e) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(e)Candidates shall be selected discipline-wise by the Selection Committee-A on the basis of merit as determined by the aggregate marks obtained by giving equal weightage to written examination and interview.