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Himachal Pradesh High Court

Divya Kanti vs . State Of H.P. & Others on 3 August, 2022

Bench: Sabina, Satyen Vaidya

Divya Kanti Vs. State of H.P. & Others .

CWP No.5315 of 2022 03.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 3. CWP No.5315 of 2022 & CMP No.10638 of 2022.

Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondents No.1 to 3 and seeks time to file reply.

Let notice be issued to respondent No.4 for 29th August, 2022, on taking steps within three days.

Process Dasti also.

Appointment of respondent No.4 shall be subject to the final outcome of the writ petition.






                                                              (Sabina)
                                                               Judge



                                                         (Satyen Vaidya)
             August 03, 2022 (ps)                             Judge




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