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Orissa High Court

Narayan Takri vs State Of Odisha .... Opp. Party on 14 July, 2023

Author: G. Satapathy

Bench: G. Satapathy

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        BLAPL No. 3029 of 2023

                        Narayan Takri                      ....           Petitioner

                                                          Mr. S. Sahoo, Advocate

                                                  -versus-
                        State of Odisha                    ....          Opp. Party
                                                           Mr. S.S. Pradhan, AGA
                                                      CORAM:

                                          JUSTICE G. SATAPATHY
                                                   ORDER

Order No. 14.07.2023

04. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. None appears for the petitioner at the time of call.

3. List this matter on 1st August, 2023 as a last chance.

S.Sasmal ( G. Satapathy) Judge Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 14-Jul-2023 16:58:55