Orissa High Court
Narayan Takri vs State Of Odisha .... Opp. Party on 14 July, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No. 3029 of 2023
Narayan Takri .... Petitioner
Mr. S. Sahoo, Advocate
-versus-
State of Odisha .... Opp. Party
Mr. S.S. Pradhan, AGA
CORAM:
JUSTICE G. SATAPATHY
ORDER
Order No. 14.07.2023
04. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. None appears for the petitioner at the time of call.
3. List this matter on 1st August, 2023 as a last chance.
S.Sasmal ( G. Satapathy) Judge Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 14-Jul-2023 16:58:55