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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(3) in International Institute of Information Technology (IIIT) University Act, 2013

(3)The Board shall have the power to appoint such other committees as it consider necessary for the exercise of its powers and performance of its functions under this Act:Provided that any such committee appointed under this sub-section shall not be given powers and functions prejudicial to the Senate, the Finance Committee and the Buildings and Works Committee.