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State of Rajasthan - Section

Section 12 in The Rajasthan Higher Judicial Service Rules, 1969

12. Criterian for selection.

- For the purpose of recruitment to the service by promotion under clause (i) of rule 8, the selection shall be made on the basis of seniority-cum-merit from amongst the members of the Rajasthan Judicial Service who are eligible for such promotion under rule 11.